REGENT COMPUTRONICS PVT. LTD.

SARVAJEET SINGH Appellant

V/S

STATE OF U. P. Respondents

Referred Judgements :-

GUDIKANTT NARASIMHULU VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
SATENDER KUMAR ANTIL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]

JUDGEMENT

(1.) List has been revised.

(2.) Counter affidavit filed by learned A.G.A. is taken on record.

(3.) Heard Sri Mayank Mohan Dutt Mishra and Sri Sudhanshu Pandey, learned counsel for the applicant as well as Sri Sunil Kumar, learned A.G.A. for the State and perused the record.

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SARVAJEET SINGH Vs. STATE OF U. P.

Referred Judgements :-

JUDGEMENT

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