AJAY VISHWAKARMA Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard Sri S.N. Mishra (AoR No.0994/2012) holding brief of Sri S.P. Singh, learned counsel for the applicant and Sri Abhishek Tripathi, learned A.G.A. for the State.

(2.) This Court by virtue of the order dtd. 3/1/2025 directed the learned A.G.A. to serve notice upon O.P. No.2 and there is an affidavit filed by the learned A.G.A. dtd. 24/1/2025 regarding service of notice upon O.P. No.2 on 23/1/2025.

(3.) Till the dictation of the order, nobody has put in appearance on behalf of O.P. No.2.