LAWS(ALL)-2025-3-35

MUKUL KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION

Decided On March 28, 2025
Mukul Kumar Jain Appellant
V/S
CENTRAL BUREAU OF INVESTIGATION Respondents

JUDGEMENT

(1.) On 3/1/2025 the following order was passed by this Court:

(2.) Subsequently on 16/1/2025 the following order was passed by this Court:

(3.) On 20/2/2025 the following order was passed: