UMESH CHANDRA ASTHANA Vs. DEPUTY DIRECTOR OF CONSOLIDATION

Referred Judgements :-

SHANTI PRASAD GUPTA VS. DEPUTY DIRECTOR OF CONSOLIDATION,CAMP AT MEERUT [REFERRED TO]
RANJEET AND OTHERS VS. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA AND ANOTHER [REFERRED TO]
KARAN SINGH (D) THROUGH L.RS. VS. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER [REFERRED TO]
RAM AVTAR VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
ARBIND KUMAR SINGH VS. NAND KISHORE PRASAD [REFERRED TO]
SHER SINGH VS. JOINT DIRECTOR OF CONSOLIDATION [REFERRED TO]
RAMDULAR VS. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR [REFERRED TO]
PREETAM SINGH DEAD VS. ASSTT DIRECTOR OF CONSOLIDATION [REFERRED TO]
RAM AVTAR VS. RAM DHANI [REFERRED TO]
ASHWINKUMAR K PATEL VS. UPENDERA J PATEL [REFERRED TO]
SHEO NAND VS. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD [REFERRED TO]
GAYA DIN D VS. HANUMAN PRASAD D [REFERRED TO]
DAVINDER PAL SEHGAL VS. PARTAP STEEL ROLLING MILLS PRIVATE LIMITED [REFERRED TO]
GULJAR SINGH VS. DEPUTY DIRECTOR CONSOLIDATION [REFERRED TO]
J P OJHA VS. FIRM R R TANDAN [REFERRED TO]
BIHARI VS. STATE OF U P [REFERRED TO]
RAMAKANT SINGH VS. DEPUTY DIRECTOR OF CONSOLIDATION U P [REFERRED TO]
TIRATH VS. JOINT DIRECTOR OF CONSOLIDATION BASTI [REFERRED TO]
BASHIR AHMAD KHAN VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
BABU LAL VS. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR AND A [REFERRED TO]
DEENA NATH VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
Sheikh Natthu and another VS. Deputy Director of Consolidation, Kanpur Camp, Hamirpur and another [REFERRED TO]
JAGDAMBA PRASAD VS. KRIPA SHANKAR [REFERRED TO]
RAM UDIT VS. D.D.C. [REFERRED TO]
PHEKU VS. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS [REFERRED TO]
BHAGWAT PRASAD VS. DEPUTY DIRECTOR CONSOLIDATION, MIRZAPUR AND OTHERS [REFERRED TO]
SITA RAM VS. DY. DIRECTOR OF CONSOLIDATION AND OTHERS [REFERRED TO]
CHHAKKU RAM AND OTHERS VS. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS [REFERRED TO]
GULAB CHANDRA VS. DEPUTY DIRECTOR OF CONSOLIDATION AND 4 OTHERS [REFERRED TO]
VIJAY NATH AND 5 OTHERS VS. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER [REFERRED TO]