ABHISHEK MISHRA Vs. STATE OF U.P.

JUDGEMENT

(1.) A reference has been made by learned Single Judge in paragraph 13 of an order dtd. 13/3/2024 which reads as under:-

(2.) Vide order dtd. 18/4/2024 Hon'ble The Chief Justice has constituted the present Larger Bench in the matter.

(3.) Heard Shri Vijay Kumar Pandey, learned counsel for the applicant, Shri Sunil Vashishth, Holding Brief of Shri Ashok Kumar Gupta, learned counsel for the O.P. No.2 and Shri Shashi Shekhar Tiwari & Shri Jitendra Kumar Jaiswal, learned counsels for the State/O.P. No.1 and perused the records.