LAWS(ALL)-2025-5-218

JITIN KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI

Decided On May 08, 2025
Jitin Kumar Appellant
V/S
DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI Respondents

JUDGEMENT

(1.) Heard Sri Jai Prakash Yadav, Sri Anoop Vajpayee, learned Counsel for the petitioners and Sri Hemant Kumar Pandey, learned Standing Counsel appearing for the State and perused the records.

(2.) In view of order proposed to be passed, issuance of notice to the private- respondent(s) is hereby dispensed with.

(3.) The instant petition has been preferred seeking following main relief(s):-