NAIMISH VALLABH Vs. ADDL. COMMISSIONER

JUDGEMENT

(1.) Heard Sri Mohd. Arif Khan, learned Senior Advocate assisted by Sri Mohd. Aslam Khan, learned counsel for the petitioner, Sri S.P. Maurya, learned Standing Counsel for the State-respondent and Ms. Madhulika Yadav, learned counsel for the proposed respondents.

(2.) By means of the present writ petition, the petitioner has prayed as under :-

(3.) The present writ petition is directed against the judgment and order dtd. 31/7/1996 passed by Additional Commissioner-I, Lucknow, in Ceiling Appeal No. 86/89-90, whereby the appeal was dismissed as not maintainable and the order dtd. 16/8/1990 of the Prescribed Authority was affirmed.