LAWS(ALL)-2025-5-53

RAJESH Vs. STATE OF U.P.

Decided On May 29, 2025
RAJESH Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) List has been revised.

(2.) Second supplementary affidavit filed by learned counsel for the applicant is taken on record.

(3.) As informed by learned A.G.A., notice has been served to the informant on 28/4/2025.