SATINDER SINGH BHASIN Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard Sri Anoop Trivedi, learned senior counsel assisted by Sri Shivam Yadav, learned counsel for the petitioner, Sri Paritosh Malviya and Mrs. Manju Thakur, learned A.G.A.-I for respondent nos. 1, 2 and 3 and Sri G.S. Chaturvedi, learned senior counsel assisted by Sri Raghav Dwivedi and Sri Pankaj Kumar Shukla, learned counsel for respondent no. 4.

(2.) The above noted writ petition has been filed praying for the following reliefs:-

(3.) FIR sought to be quashed is as under:-