LAWS(ALL)-2025-1-140

INDERJEET Vs. STATE OF U. P.

Decided On January 24, 2025
INDERJEET Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Heard Mr. Chandra Jeet Yadav, the learned counsel for applicant, the learned A.G.A. State opposite party 1 and Mr. Shashi Dhar Shukla, the learned counsel represented first informant opposite party 2.

(2.) Perused the record.

(3.) Supplementary affidavit filed by the learned counsel for appellants in court today is taken on record.