NITISH MAURYA Vs. STATE OF U.P.

JUDGEMENT

(1.) Petitioners in all writ petitions have participated in a selection process commenced in pursuance of Adv. No. 01/2016 issued by U.P. Secondary Education Service Selection Board, Allahabad for appointment of Assistant Teachers (LT Grade) in privately managed recognized and aided Higher Secondary Schools in the State. The advertisement was for filling up 7950 posts of Assistant Teachers (LT Grade) in 22 different subjects.

(2.) Petitioners after crossing hurdle of written examination participated in interview on different dates in the year 2020 and finally result was declared on different dates from December, 2020 to July, 2021. Name of petitioners were not found in merit list as well as in waiting list which was initially comprised of 10% of total selected candidates.

(3.) In view of above, petitioners have approached this Court by way of filing Writ A No. 14121 of 2022 which was decided vide a judgment dtd. 29/9/2022 with following directions :-