(1.) Re: Civil Misc. Delay Condonation Application Delay in filing of the appeal has been explained satisfactorily.
(2.) Consequently, the delay is condoned.
(3.) Delay condonation application is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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