LAWS(ALL)-2025-4-113

AVESH Vs. U. P. AVAS EVAM VIKAS PARISHAD

Decided On April 29, 2025
Avesh Appellant
V/S
U. P. AVAS EVAM VIKAS PARISHAD Respondents

JUDGEMENT

(1.) Heard Sri Apoorva Tewari, learned counsel for the petitioner and Sri Rama Pati Shukla (R.P. Shukla), learned counsel for the opposite parties.

(2.) Sri R.P. Shukla, learned counsel for the opposite parties has filed counter affidavit, the same is taken on record and the rejoinder affidavit thereof has already been filed, which is on record.

(3.) By means of this writ petition, the petitioner has prayed for the following reliefs: