LAWS(ALL)-2025-2-205

KISHAN MISHRA Vs. STATE OF U. P.

Decided On February 05, 2025
Kishan Mishra Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Short counter affidavit filed by Sri Balendu Pandey, Advocate alongwith Vakalatnama on behalf of private opposite party no.2 in the Court today is taken on record.

(2.) Heard learned counsel for the applicant, Shri Balendu Pandey, learned counsel for private opposite party no.2, learned AGA for the State and perused the material brought on record.

(3.) The present application has been filed by the applicant for the following main relief: