LAWS(ALL)-2025-5-210

BRIJENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH

Decided On May 23, 2025
BRIJENDRA PRATAP SINGH Appellant
V/S
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

(1.) Heard learned counsel for the petitioner and Shri Hemant Kumar Pandey, learned Standing Counsel for the State/ respondent Nos. 1 to 4 and Shri Onkar Pandey, learned counsel for the respondents No. 5 and 6.

(2.) The present petition has been preferred seeking following main relief:-

(3.) Brief facts of the case are as under :-