(1.) Heard Ms. Sakshi Chauhan, learned Advocate holding brief of Sri Jai Pratap Singh, learned Counsel for the petitioner as also Sri Badrish Singh, learned Additional Chief Standing Counsel appearing for the State and perused the records.
(2.) The present petition has been filed seeking following main reliefs:-
(3.) The reason(s) for seeking transfer of the case in issue has been indicated in paragraph 10 of this petition, which on reproduction reads as under:-