MAHI PAL SINGH Vs. BOARD OF REVENUE

JUDGEMENT

(1.) Heard Mr. Sudhir Kumar Kulshreshtha, learned counsel for the petitioner, Mr. Anupam Kulshreshtha, learned counsel for respondent Nos. 4/9, Mr. Krishna Kant Singh, learned counsel for respondent Gram Sabha and Mr. Arunesh Singh, learned Standing Counsel for the State respondents.

(2.) Common issues are involved in both the aforementioned writ petition, as such, both the writ petitions are clubbed and heard together.

(3.) Stamp Reporter has reported laches of 1654 days in filing the Writ B No. 442 of 2025 as well as Writ B No. 444 of 2025.