KALAVATI DEVI Vs. STATE OF U. P.

Referred Judgements :-

BREEN VS. AMALGAMATED ENGG. UNION [REFERRED TO]
CHANDANA IMPEX PVT. LTD. VS. COMMISSIONER OF CUSTOMS,NEW DELHI [REFERRED TO]
RAM JAS VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA STATE OF UTTAR PRADESH VS. MOHAN LAL KAPOOR:K N MISRA [REFERRED TO]
ANIL KUMAR BOSE RAGHUNATH PRASAD VS. STATE OF BIHAR [REFERRED TO]
UMA CHARAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED TO]
HRIDAYA RANJAN PD VERMA VS. STATE OF BIHAR [REFERRED TO]
RAJ KISHORE JHA VS. STATE OF BIHAR [REFERRED TO]
RAJ KISHORE JHA VS. STATE OF BIHAR [REFERRED TO]
STATE OF ORISSA VS. DHANIRAM LUHAR [REFERRED TO]
STATE OF ORISSA VS. DHANIRAM LUHAR [REFERRED TO]
STATE OF RAJASTHAN VS. SOHAN LAL [REFERRED TO]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
INDER MOHAN GOSWAMI VS. STATE OF UTTARANCHAL [REFERRED TO]
VISHNU DEV SHARMA VS. STATE OF U P [REFERRED TO]
STATE OF RAJASTHAN VS. RAJENDRA PRASAD JAIN [REFERRED TO]
STATE OF UTTARANCHAL VS. SUNIL KUMAR SINGH NEGI [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. SALES TAX OFFICER [REFERRED TO]
MOHAMMED YUSUF VS. FAIJ MOHAMMAD [REFERRED TO]
RAM PHAL VS. STATE OF HARYANA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SADA RAM [REFERRED TO]
U P S R T C VS. JAGDISH PRASAD GUPTA [REFERRED TO]
MD IBRAHIM VS. STATE OF BIHAR [REFERRED TO]
SECRETARY AND CURATOR VICTORIA MEMORIAL HALL VS. HOWRAH GANATANTRIK NAGRIK SAMITY [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED TO]
COMPETITION COMMISSION OF INDIA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
V P SHRIVASTAVA VS. INDIAN EXPLOSIVES LTD [REFERRED TO]
IRIDIUM INDIA TELECOM LTD VS. MOTOROLA INCORPORATED [REFERRED TO]
BINOD KUMAR VS. STATE OF BIHAR [REFERRED TO]
SAMIR SAHAY @ SAMEER SAHAY VS. STATE OF U.P. [REFERRED TO]
PROF R K VIJAYASARATHY & ANR VS. SUDHA SEETHARAM & ANR [REFERRED TO]
DEEPAK GABA VS. STATE OF UTTAR PRADESH [REFERRED TO]