LAWS(ALL)-2025-6-21

RAJ LAKSHMI Vs. STATE OF U.P.

Decided On June 26, 2025
Raj Lakshmi Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Shri Anurag Shukla, learned counsel for the petitioners, Shri Manish Mishra, learned Additional Chief Standing Counsel for the State and Shri M.A. Khan, learned Senior Counsel assisted by Shri Ashutosh Ojha, learned counsel appearing for applicant Shri Anuj Pratap Singh seeking impleadment.

(2.) This writ petition has been filed by the petitioners seeking following reliefs:-

(3.) On 1/5/2025 we had passed the following order:-