RAM MILAN MAURYA Vs. COLLECTOR, PRATAPGARH

JUDGEMENT

(1.) Supplementary affidavit filed today is taken on record.

(2.) Heard learned counsel for the petitioner, Shri Hemant Kumar Pandey, learned Standing Counsel for the State/opposite party Nos. 1 and 2 and perused the record.

(3.) The instant petition has been preferred seeking following main relief :