NARESHPAL Vs. STATE OF U.P.

JUDGEMENT

(1.) List has been revised.

(2.) Heard Ms. Abhilasha Singh and Sri Mahendra Singh, learned counsels for the applicant and Sri Satendra Singh, learned counsel for the informant as well as Ms. Ifrah Islam, learned State Law Officer and perused the record.

(3.) First and second supplementary affidavits filed by the learned counsel for the applicant today is taken on record.