AJEET Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard Mr. Ashish Kumar Pandey, the learned counsel for applicants-Ajeet And Another in Application U/S 482 Cr.P.C. No. 40226 of 2024 (Ajeet and another Vs. State of U.P. and another) and the learned A.G.A. for State-opposite party-1.

(2.) I have also heard Mr. Atul Kumar Singh, the learned counsel for applicant-Deshraj @ Deshraj Singh Panwar, in Application U/S 482 Cr.P.C. No. 40256 of 2023 (Deshraj @ Deshraj Singh Panwar Vs. State of U.P. and another), the learned A.G.A. for State opposite party-1 and Mr. Ashish Kumar Pandey, the learned counsel representing first informant/opposite party-2.

(3.) Perused the record.