(1.) Supplementary affidavits filed by both the parties are taken on record.
(2.) Heard Sri Mohd. Arif Khan, learned Senior Advocate assisted by Sri Mohd. Aslam Khan, learned counsel for the petitioners and Sri Shatrughan Chaudhary, learned Additional Chief Standing Counsel for the State-respondent.
(3.) In spite of notice to the respondents, no one appeared on behalf of respondent Nos.3 to 5.