YUDHVEER SINGH Vs. STATE OF UP

JUDGEMENT

(1.) The present writ petition has been filed by the petitioner with the following reliefs:

(2.) The facts as stated in the writ petition are that Uttar Pradesh Higher Education Services Commission (hereinafter referred to as 'Commission') issued Advertisement No. 49 of 2019, inviting applications for appointment of 219 posts of Principal in aided Post-Graduate Colleges in State of Uttar Pradesh, including the post of Principal in Meerut College, Meerut. The Commission completed selection process and issued list of 219 selected candidates along with waiting list of 73 candidates. The said list was published on 5/10/2021.

(3.) One Dr. Sachidanand Sharma was selected by the Commission for appointment at Meerut College, Meerut and on the basis of the recommendation of the Commission, Dr. Sachidanand Sharma was given appointment as Principal of the institution by appointment letter dtd. 23/10/2021.