(1.) C. M. Application No.1 of 2025- for condonation of delay. Heard Sri Sanjay Sarin, learned Additional Chief Standing counsel for the review applicant.
(2.) The cause shown is sufficient. The application is allowed.
(3.) The delay in filing the review application is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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