LAWS(ALL)-2025-3-101

PHULBASA Vs. DISTRICT MAGISTRATE COLLECTOR

Decided On March 27, 2025
Phulbasa Appellant
V/S
District Magistrate Collector Respondents

JUDGEMENT

(1.) Heard learned counsel for the petitioner, Sri R. K Ojha, learned Senior Advocate, appearing for respondent No.6 and the learned Standing Counsel.

(2.) The petitioner, an elected member of the Block Development Committee, Block- Chahaniya, District- Chandauli, has filed this writ petition seeking the following relief:

(3.) The petitioner presented a notice of intention to bring a motion of no confidence on 18/7/2024 expressing no confidence in the Block Pramukh of Chahaniya which was signed by 72 members of the Kshettra Panchayat which has a total strength of 105 members.