LAWS(ALL)-2025-11-142

MUSKAN Vs. STATE OF UTTAR PRADESH

Decided On November 11, 2025
MUSKAN Appellant
V/S
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

(1.) A short counter-affidavit has been filed by Smt. Rajni Dixit, Principal, Shaheed Bhagat Singh Junior High School, Bithoor, Kanpur Nagar.

(2.) Another counter-affidavit has been filed on behalf of Manoj Kumar Rajput, respondent No. 5, who is the detenue's father.

(3.) A short counter-affidavit has also been filed on behalf of the State by Mr. Deepak Mishra, learned Additional Government Advocate. It is an affidavit of one Ranveer Singh, Sub-Inspector of Police, Police Station- Chaubeypur, District- Kanpur Nagar.