RAM VRIKSH Vs. D.D.C.

JUDGEMENT

(1.) Case called out in the revised list.

(2.) Heard Dr. R.S. Pandey, learned Senior Advocate assisted by Sri Virendra Bhatt for the petitioner and Sri Badrish Tripathi, learned Additional Chief Standing Counsel for the State respondent/ opposite party No. 1.

(3.) From the perusal of the record, it transpires that Sri M.S. Khan Advocate alongwith Sri Amir Hasan Advocate filed Vakalatnama on behalf of opposite party No. 2 (now deceased). However no counter affidavit has been filed on behalf of opposite party No. 2.