LAWS(ALL)-2025-2-165

NIJAMUDDIN Vs. STATE OF U. P.

Decided On February 11, 2025
NIJAMUDDIN Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) List has been revised.

(2.) Heard Ms. Priyanshi Gupta, learned counsel for the applicant and Sri Sunil Kumar, learned A.G.A. for the State and perused the record.

(3.) As informed by learned AGA, notice to the informant has been served on 19/12/2024 but none is present on behalf of the informant even in the revised call.