SURESH CHANDRA Vs. RADHEY SHYAM AGRAWAL

Referred Judgements :-

MST. INDRASANI VS. DIN ALI [REFERRED TO]
MEWA LAL VS. ADDL. DISTRICT JUDGE GORAKHPUR [REFERRED TO]
ASHMA BIBI VS. AHSAN ALI AND ANOTHER [REFERRED TO]
GURU CHARAN LAL VS. 3RD ADDITIONAL DISTRICT JUDGE FARRUKHABAD AND OTHERS [REFERRED TO]
SHEO NATH PRASAD VS. IIIRD ADDITIONAL DISTRICT JUDGE AND OTHERS [REFERRED TO]
SUNIL KUMAR MUKHERJI VS. KABIRAJ BINDU MADHO BHATTACHARAYA AND OTHERS [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD. VS. DILBAHAR SINGH [REFERRED TO]
NANHEY KHAN VS. A.D.J. COURT NO. 10 AGRA AND OTHERS [REFERRED TO]
SANDEEP BHATIA VS. VTH ADJ BIJNOR [REFERRED TO]
U.P. CO -OPERATIVE BANK LTD. VS. RAMESHWAR HAVELIA [REFERRED TO]
SRI RAJ LAXMI DYEING WORKS VS. RANGASWAMI [REFERRED TO]
HARISH TANDON VS. ADDL. DISTRICT MAGISTRATE ALLAHABAD AND OTHERS [REFERRED TO]
HARI SHANKER VS. RAO GIRDHARI LAL CHOUDHARY [REFERRED TO]
BELL AND CO. LTD. VS. WAMAN RAMRAJ [REFERRED TO]
D N BANERJI VS. P R MUKHERJEE [REFERRED TO]
WARYAM SINGH VS. AMARNATH [REFERRED TO]
NIBARAN CHANDRA BAG VS. MAHENDRA NATH CHUGHUL DECEASED AFTER HIM HIS HEIR AND LEGAL REPRESENTATIVE [REFERRED TO]
ROMAN CATHOLIC MISSION MEENAKSHI SUNDARESWARAL VS. STATE OF MADRAS:ROMAN CATHOLIC MISSION [REFERRED TO]
MALINI AYYAPPA NAICKER NOW DEAD VS. SETH MANGHRAJ UDHAVADAS FIRM [REFERRED TO]
RUKUMANAND BAIROLIYA VS. STATE OF BIHAR [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
RAJA LAKSHMI DYEING WORKS VS. RANGASWAMY CHETTIAR [REFERRED TO]
MOHAMMAD YUNUS VS. MOHAMMAD MUSTAQIM [REFERRED TO]
MOHAMMAD AZEEM VS. DISTRICT JUDGE ALIGARH [REFERRED TO]
H C PANDEY VS. G C PAUL [REFERRED TO]
NASEEM BANG VS. STATE OF UTTAR PRADESH [REFERRED TO]
D SANKARANARAYANAN VS. PUNJAB NATIONAL BANK [REFERRED TO]
LAXMIKANT REVCHAND BHOJWANI VS. PRATAPSING MOHANSINGH PARDESHI [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. PRAVINBHAI JASBHAI PATEL [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
MALPE VISHWANATH ACHARYA VS. STATE OF MAHARASHTRA [REFERRED TO]
RENA DREGO VS. LALCHAND SONI [REFERRED TO]
CHANDRABHUSHAN VS. BENI PRASAD [REFERRED TO]
SARLA AHUJA VS. UNITED INDIA INSURANCE COMPANY LIMITED [REFERRED TO]
VIRENDRA KASHINATH RAVAT VS. VINAYAK N JOSHI [REFERRED TO]
RAFAT ALI VS. SUGNI BAI [REFERRED TO]
SAVITA CHEMICALS PRIVATE LIMITED VS. DYES AND CHEMICAL WORKERS UNION [REFERRED TO]
SAVITRABAI BHAUSAHEB KEVATE VS. RAICHAND DHANRAJ LUNJA [REFERRED TO]
AJAIB SINGH VS. SIRHIND CO OPERATIVE MARKETING CUM PROCESSING SERVICE SOCIETY LIMITED [REFERRED TO]
UNION OF INDIA VS. HIMMAT SINGH CHAHAR [REFERRED TO]
RAMDOSS VS. K THANGAVELU [REFERRED TO]
MOHAN AMBA PRASAD AGNIHOTRI VS. BHASKAR BALWANT AHER DEAD [REFERRED TO]
INDIAN OVERSEAS BANK VS. I O B STAFF CANTEEN WORKERS UNION [REFERRED TO]
STATE OF MAHARASHTRA VS. MILIND [REFERRED TO]
UNION OF INDIA VS. RAJENDRA PRABHU [REFERRED TO]
ASHOK CHINTAMAN JUKER VS. KISHORE PANDURANG MANTRI [REFERRED TO]
ESTRALLA RUBBER VS. DASS ESTATE PRIVATE LIMITED [REFERRED TO]
SIDDALINGAMMA VS. MAMTHA SHOENOY [REFERRED TO]
OUSEPH MATHAI VS. M ABDUL KHADIR [REFERRED TO]
MAN CHAND PAL VS. SHANTI AGARWAL [REFERRED TO]
BHARAT LAL BARANWAL VS. VIRENDRA KUMAR AGARWAL [REFERRED TO]
MANGAT SINGH TRILOKCHAN SINGH VS. SATPAL [REFERRED TO]
INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA VS. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA [REFERRED TO]
STATE OF U P VS. SWADESHI POLYTEX LTD [REFERRED TO]
STATE OF ASSAM VS. UNION OF INDIA [REFERRED TO]
BHURE KHAN VS. KUNDAN LAL [REFERRED TO]
BHARAT BHUSHAN MISRA VS. DISTRICT JUDGE GONDA [REFERRED TO]
RAM PRAKASH MISRA DECD VS. IVTH ADDL DISTRICT JUDGE ETAH [REFERRED TO]
VISHWANATH SINGH VS. SPECIAL JUDGE E C ACT VARANASI [REFERRED TO]
SURESH CHANDRA JATAV VS. CHAIRMAN DISTRICT BOARD ETAWAH [REFERRED TO]
GOKARAN SINGH VS. IST ADDL DISTT AND SESSIONS JUDGE HARDOI [REFERRED TO]
UMADATT VS. ADDITIONAL DISTRICT JUDGE PIPARI [REFERRED TO]
ASGAR ALI VS. RAZZAQ HUSSAIN [REFERRED TO]
RAJA RAM VS. XTH ADDITIONAL DISTRICT JUDGE KANPUR [REFERRED TO]
ROHIT RASTOGI VS. VTH A D J GORAKHPUR [REFERRED TO]
SHAMSHER KHAN VS. DISTRICT JUDGE [REFERRED TO]
UMARDARAJ VS. FURKAN AHMAD [REFERRED TO]
SANT VIJAY SINGH VS. IST A D J [REFERRED TO]
HAIDER ABBAS VS. ADDITIONAL DISTRICT JUDGE [REFERRED TO]
KHUDAWAND HAIYAL QAIYOOM VS. SABIR [REFERRED TO]
Qamar Alam and Anr. VS. IInd Addl. Distt.Judge,Meerut & Ors. [REFERRED TO]
DALMIA JAIN AIRWAYS LTD. VS. SUKUMAR MUKHERJEE [REFERRED TO]
U.P. STATE ELECTRICITY BOARD AND OTHERS VS. KAILASH CHANDRA MAROTHIA AND OTHERS [REFERRED TO]
MOHD. KABIR UDDIN AND OTHERS VS. IVTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS [REFERRED TO]
ASHOK KUMAR VS. IIND ADDITIONAL DISTRICT JUDGE [REFERRED TO]
B.K. BARON VS. MRS. ANNIE BARON [REFERRED TO]
MOHAMMAD SHAMIM VS. NASEEM JAHAN BEGUM [REFERRED TO]