(1.) List revised.
(2.) Heard learned counsel for the petitioner and learned AGA for the State of U.P.
(3.) No one appears on behalf of opposite party no.2 despite service of notice sufficiently.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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