MAHBOOB ALI Vs. SURESH KUMAR DIXIT

Referred Judgements :-

NARSINGH DAS V. MANGAL DUBEY [REFERRED TO]
PADAM SEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
MANOHAR LAL CHOPRA VS. RAI BAHADUR RAO RAJA SETH HIRALAL [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
RAIN CHAND AND SONS SUGAR MILLS PRIVATE LIMITED BARABANKI U P VS. KANHAYALAL BHARGAVA [REFERRED TO]
NAIN SINGH VS. KOONWARJEE [REFERRED TO]
NEWABGANJ SUGAR MILLS COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
JAIPUR MINERAL DEVELOPMENT SYNDICATE JAIPUR VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
NATIONAL INSTITUTE OF MENTAL HEALTH and NEURO SCIENCES VS. C PARAMESHWARA [REFERRED TO]
VINOD SETH VS. DEVINDER BAJAJ [REFERRED TO]
RAJENDRA PRASAD GUPTA VS. PRAKASH CHANDRA MISHRA [REFERRED TO]
K K VELUSAMY VS. N PALANISAMY [REFERRED TO]
RAJ NARAIN SAXENA VS. BHIM SEN [REFERRED TO]
G K PRABHAKARAN AND CO VS. DAVID TRADERS [REFERRED TO]
SHANTARAM TUKARAM PATIL VS. DAGUBAI TUKARAM PATIL [REFERRED TO]
SNP SHIPPING SERVICES PRIVATE LIMITED VS. KARA MARA SHIPPING COMPANY LIMITED [REFERRED TO]
KAILA DEVI VS. STATE OF HARYANA [REFERRED TO]
Mohd.Hamja VS. Additional Civil Judge (S.D.), Lucknow and others [REFERRED TO]