(1.) SRI R.A. Akhtar, learned counsel appears for respondent no. 4, learned Standing Counsel for respondent No. 1,and 3 and Sri A.K. Yadav learned counsel for respondent No.2.
(2.) SOLE prayer of the petitioners is to direct the respondents to issue pass certificate/marksheet of UP TET Examination, 2011 (primary level). The petitioners have secured 82 marks in TET Examination, 2011.
(3.) A Government Order dated 29.4.2014 was issued by the State Government to treat the reserved category candidates who have secured 82 marks, as pass in the TET Examination 2011.