(1.) Sri Surendra Tiwari Advocate has filed Parcha on behalf of the complainant which is taken on record.
(2.) Heard learned counsel for the applicant, Sri Surendra Tiwari counsel for the complainant and learned A.G.A.
(3.) Perused the record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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