(1.) Short-counter affidavit filed today is taken on record.
(2.) Heard learned counsel for the parties.
(3.) The petition is directed against the order dated 30.03.2015 passed by the learned Additional District Judge, Room No. 16, Kanpur Nagar in Rent Appeal No. 99 of 2011.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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