STATE OF U.P. Vs. DAIYA CHARITABLE SOCIETY

Referred Judgements :-

OCEAN ACCIDENT ETC.,CORPORATION V. ILFORD GAS CO. [REFERRED TO]
HARI KHANDU V. DHONDI NANTH [REFERRED TO]
BALWANT SINGH AND ANOTHER V. DAULAT SINGH AND OTHERS [REFERRED TO]
BISHAMBHAR V. STATE OF BIHAR [REFERRED TO]
AMAN SINGH V. SHIVADHARI [REFERRED TO]
LALTA SINGH AND OTHERS V. PATIRAJ SINGH AND OTHERS [REFERRED TO]
SUMATIBAI WASUDEO BACHUWAR V. EMPEROR [REFERRED TO]
SETH NARAINBHAI ICHHARAM KURMI AND ANOTHER V. NARBADA PRASAD SHEOSAHAI PANDE AND OTHERS [REFERRED TO]
MAHENDRA LAL JAINI VS. STATE OF UTTAR PRADESH [REFERRED TO]
SUB DIVISIONAL OFFICER AND COLLECTOR SHIVASAGAR VS. GOPAL CHANDRA KHOUND AND AN [REFERRED TO]
GUNWANTLAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. ANIL KUMAR BHUNJA [REFERRED TO]
BIMLA DEVI KAILASH NANDAN PRASAD VS. FIRST ADDITIONAL DISTRICT JUDGE:ADDITIONAL DISTRICT JUDGE MORADABAD [REFERRED TO]
SAWARNI VS. INDER KAUR [REFERRED TO]
STATE OF UTTAR PRADESH VS. AMAR SINGH [REFERRED TO]
SUMAN VERMA VS. UNION OF INDIA [REFERRED TO]
NARAIN PRASAD AGGARWAL VS. STATE OF M P [REFERRED TO]
GURUNATH MANOHAR PAVASKAR VS. NAGESH SIDDAPPA NAVALGUND [REFERRED TO]
NIRMAL KANTA VS. ASHOK KUMAR [REFERRED TO]
ALKAPURI CO OPERATIVE HOUSING VS. JAYANTIBHAI NAGINBHAI [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
UMRAO SINGH VS. UNION OF INDIA [REFERRED TO]
MODI NATHUBHAI MOTILAL VS. CHHOTUBHAI MANIBHAI DESAI [REFERRED TO]
BHAGAT RAM VS. LILAWATI GALIB [REFERRED TO]
GOPENDRA GOSWAMI VS. HARADHAN DAS [REFERRED TO]
NORENDRA NATH MOZUMDAR VS. STATE [REFERRED TO]
KOTTAKKAL CO OPERATIVE BANK LTD VS. BALAKRISHNAN [REFERRED TO]
KARTIK MANDAL VS. STATE OF BIHAR [REFERRED TO]
DHARA SINGH VS. FATEH SINGH [REFERRED TO]
NIRMAN SINGH VS. LAL RUDRA PARTAB NARAIN SINGH [REFERRED TO]
SUNDER LAL VS. DHARAM PAL [REFERRED TO]