COMMITTEE OF MANAGEMENT, HINDU MODEL JUNIOR HIGH SCHOOL THR. ITS MANAGER Vs. RAKESH KUMAR GUPTA AND ANOTHER

JUDGEMENT

(1.) Civil Misc. (Review) Application No. 321390 of 2014 Civil Misc. (Review) Application No. 321381 of 2014 Supplementary affidavit filed today be taken on record.

(2.) Heard learned counsel for the parties.

(3.) These two review application have been filed on behalf of Rakesh Kumar Gupta seeking review of the common judgment and order dated 28.5.2014 of the Division Bench passed in Special Appeal No. 1622 of 2013 connected with Special Appeal (Defective) No. 1282 of 2013.