DHARMENDRA SINGH Vs. STATE OF U P

JUDGEMENT

(1.) This bunch of 51 writ petitions has been filed by petitioners who have obtained Diploma in Pharmacy and seek appointment on the post of Pharmacist under the provision of U.P. Pharmacist (Allopathic) Service Rules, 1980. The petitioners may be categorised into 2 groups for disposal of these petitions.

(2.) Appointments on the post of Pharmacist is made in accordance with Rule 15 of the Pharmacist Service Rules, 1980 for reference the same is being quoted herein below: Procedure for Direct Recruitment:-(1) For the purpose of recruitment there shall be constituted a Selection Committee comprising

(3.) Secretary, State Pharmacy Council.