NEERA YADAV Vs. C B I

Referred Judgements :-

CHANDRIKA V. STATE OF BIHAR [REFERRED TO]
C.R. BANSI V. STATE OF MAHARASTRA [REFERRED TO]
STATE OF U.P. V. UDAI NARAIN AND ANR. [REFERRED TO]
P.NALLAMMAL V. STATE REP BY INSPECTOR OF POLICE [REFERRED TO]
RAVINDRA KUMAR SHARMA,I.A.S. V. STATE THROUGH C.B.I. AND ANR. [REFERRED TO]
STATE OF TAMILNADU V. J.JAI LALITA [REFERRED TO]
HARISHANKAR BAGLA VS. STATE OF MADHYA PRADESH [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
S A VENKATARAMAN V D JHINGAN VS. STATE:STATE OF UTTAR PRADESH [REFERRED TO]
R P KAPUR VS. STATE OF PUNJAB [REFERRED TO]
R R CHARI VS. STATE OF UTTAR PRADESH [REFERRED TO]
HARIHAR PRASAD VS. STATE OF BIHAR [REFERRED TO]
MAJOR S K KALE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
STATE OF WEST BENGAL P K SESHAN K D MAZUMDAR VS. MANMAL BHUTORIA:STATE OF ASSAM:THE STATE [REFERRED TO]
STATE OF BIHAR VS. RAMESH SINGH [REFERRED TO]
S P BHATNAGAR A S KRISHNASWAMY VS. STATE OF MAHARASHTRA [REFERRED TO]
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. ANIL KUMAR BHUNJA [REFERRED TO]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED TO]
K VEERASWAMI VS. UNION OF INDIA [REFERRED TO]
R BALAKRISHNA PILLAI VS. STATE OF KERALA [REFERRED TO]
SATISH MEHRA VS. DELHI ADMINISTRATION [REFERRED TO]
MANSUKHLAL VITHALDAS CHAUHAN VS. STATE OF GUJARAT [REFERRED TO]
MOHAMMAD HADI RAJA VS. STATE OF BIHAR [REFERRED TO]
KALICHARAN MAHAPATRA VS. STATE OF ORISSA [REFERRED TO]
STATE OF KERALA VS. V PADMNABHAN NAIR [REFERRED TO]
GAURI SHANKAR PRASAD VS. STATE OF BIHAR [REFERRED TO]
ABDUL WAHAB ANSARI VS. STATE OF BIHAR [REFERRED TO]
R SAI BHARATHI VS. J JAYALALITHA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. M P GUPTA [REFERRED TO]