MITHLESH KUMAR TRIPATHI V S TRIPATHI Vs. COMMISSIONER OF INCOME TAX THE ADDITIONAL COMMISSIONER OF INCOME TAX

Referred Judgements :-

OSHORN V. ROWLATT [REFERRED TO]
GENERAL MEDICAL COUNCIL V. SPACKMAN [REFERRED TO]
COMUNIDADO OF CHICALIM V. INCOME TAX OFFICER,GOA AND ORS. [REFERRED TO]
MANGI LAL V. STATE OF M.P. [REFERRED TO]
LUKE V. IRC [REFERRED TO]
BLACK-CLAWSON INTERNATIONAL LTD. V. PAPIERWERKE WALDHOF-ASCHAFFENBURG AG [REFERRED TO]
POPPATLAL SHAH PARTNER OF MESSRS INDO MALAYAN TRADING CO THE UNION OF INDIA VS. STATE OF MADRAS [REFERRED TO]
CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED TO]
C A ABRAHAM VS. INCOME TAX OFFICER KOTTAYAM [REFERRED TO]
K S RASHID AND SON MAT SAIDA BEGUM SAID AHMAD K S RASHID AHMAD BHAWANI PRASAD GIRDHAR LAL K S RASHID AND SON IN ALL PETITIONS VS. INCOME TAX OFFICER:INCOME TAX OFFICER:INCOME TAX OFFICER:INCOME TAX OFFICER:THE INCOME TAX OFFICER:INCOME TAX OFFICER [REFERRED TO]
STATE OF PUNJAB VS. JULLUNDUR VEGETABLES SYNDICATE [REFERRED TO]
S NARAYANAPPA VS. COMMISSIONER OF INCOME TAX BANGALORE [REFERRED TO]
UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED TO]
INCOME TAX OFFICER I WARD DISTRICT VI CALCUTTA VS. LAKHMANI MEWAL DAS [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
BHARAT SINGH VS. MANAGEMENT OF NEW DELHI TUBERCULOSIS CENTRE NEW DELHI [REFERRED TO]
STATE OF TAMIL NADU VS. KODAIKANAL MOTOR UNION PRIVATE LIMITED [REFERRED TO]
KEHAR SINGHTS VS. STATE DELHI ADMINISTRATION [REFERRED TO]
ATMA RAM MITTAL VS. ISHWAR SINGH PUNIA [REFERRED TO]
KESHAVJI RAVJI AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
SAROJINI RAMASWAMI VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. APPA BALU INGALE [REFERRED TO]
UNITED BANK OF INDIA CALCUTTA VS. ABHIJIT TEA CO PRIVATE LIMITED [REFERRED TO]
KUMAON MANDAL VIKAS NIGAM LIMITED VS. GIRJA SHANKAR PANT [REFERRED TO]
OXFORD UNIVERSITY PRESS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
RAKESH WADHAWAN VS. JAGDAMBA INDUSTRIES CORPORATION [REFERRED TO]
UNIQUE BUTYLE TUBE INDUSTRIES PRIVATE LIMITED VS. UTTAR PRADESH FINANCIAL CORPORATION [REFERRED TO]
CANARA BANK VS. DEBASIS DAS [REFERRED TO]
D SAIBABA VS. BAR COUNCIL OF INDIA [REFERRED TO]
KAILASH CHAND VS. DHARAM DAS [REFERRED TO]