LAWS(ALL)-2005-7-61

GAURI SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD

Decided On July 05, 2005
GAURI SHANKAR Appellant
V/S
DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD Respondents

JUDGEMENT

(1.) S. K. Singh, J. Heard Sri H. N. Shukla, learned Advocate, who appeared in support of this writ petition and learned Standing Counsel.

(2.) THIS writ petition has been filed with a prayer to quash the order dated 17-2-2005 (Annexure-31 to the writ petition) passed by the respondent No. 1/deputy Director of Consolidation, Allahabad. There is further prayer that respondent No. 1 be directed not to proceed with the application (Annexure-27 to the writ petition) and proceedings on that application be dropped.

(3.) IN view of the aforesaid command of the Apex Court to which everybody is to submit, now we are to amend ourself accordingly.