COMMISSIONER TRADE TAX Vs. SINGHAL BROTHERS

Referred Judgements :-

COMMISSIONER OF SALES TAX V. RAJ AND CO. [REFERRED TO]
COMMISSIONER OF SALES TAX V. S/S BALSARA HYGIENE PRODUCTS LTD. [REFERRED TO]
COMMISSIONER OF COMMERCIAL TAXES,MADHYA PRADESH V. DAWAR BROTHERS,INDORE [REFERRED TO]
SHRI BAIDYA NATH AYURVED BHAWAN PVT. LTD. V. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
BALAJI AGENCY,GORAKHPUR V. COMMISSIONER OF SALES TAX [REFERRED TO]
G.D. PHARMACEUTICALS LTD V. STATE OF WEST BENGAL AND ORS. [REFERRED TO]
SARIN CHEMICAL LABORATORY V. COMMISSIONER OF SALES TAX,U.P. [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE V. SHARMA CHEMICAL WORKS [REFERRED TO]
DEYS MEDICAL STORES LIMITED. V. COMMISSIONER,TRADE TAX,U.P. [REFERRED TO]
COLLECTOR OF CUSTOMS BOMBAY VS. SWASTIC WOOLLENS PRIVATE LIMITED [REFERRED TO]
ALPIN INDUSTRIES VS. COLLECTOR OF CENTRAL EXCISE NEW DELHI [REFERRED TO]
STATE OF GOA VS. COLFAX LABORATORIES LIMITED [REFERRED TO]
V P SOMASUNDARA MUDALIAR VS. STATE OF MADRAS [REFERRED TO]