(1.) THE assessee has moved this application under Section 256(2) of the Income-tax Act, 1961, and seeks reference of the following question to this court :
(2.) IN the present case, the Tribunal has arrived at the following finding:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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