SUMIT KUMAR Vs. STATE OF U.P.

Referred Judgements :-

QUINN V. LEATHEM [REFERRED TO]
ROHIT V. STATE OF U.P. [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
A ONE GRANITES VS. STATE OF UTTAR PRADESH [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
AMRENDRA PRATAP SINGH VS. TEJ BAHADUR PRAJAPATI [REFERRED TO]
STATE OF GUJARAT VS. AKHIL GUJARAT PRAVASI [REFERRED TO]
P S SATHAPPAN DEAD VS. ANDHRA BANK LTD [REFERRED TO]
STATE OF ORISSA VS. MD ILLIYAS [REFERRED TO]
NALINI MAHAJAN VS. DIRECTOR OF INCOME TAX INV [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
UNION OF INDIA VS. STATE OF MAHARASHTRA [REFERRED TO]