(1.) Supplementary-affidavit filed in the Court today is taken on record.
(2.) Heard Sri Ghulam Mohammad Kamil, learned counsel for the petitioner and Sri Hemant Kumar Pandey, learned counsel for the State.
(3.) By means of this petition, the petitioner has sought the following main reliefs :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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