LAWS(ALL)-2024-11-103

PHOOLMATI Vs. STATE OF U. P.

Decided On November 11, 2024
Phoolmati Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) List of fresh cases has been revised.

(2.) No one appears on behalf of the applicant to press this application.

(3.) Sri Rajeev Kumar Singh, learned AGA for the State is present.