MAIKU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AYODHYA

Referred Judgements :-

HARI RAM VS. COLLECTOR [REFERRED TO]
KEHRI SINGH VS. STATE OF U.P. THROUGH COLLECTOR,MATHURA [REFERRED TO]
KALIKA PRASAD AND OTHERS VS. STATE OF U.P. THROUGH PRINICIPAL SECRETARY,REVENUE AND OTHERS [REFERRED TO]
KELIRI SINGH VS. STATE OF U.P. THROUGH COLLECTOR,MATHURA [REFERRED TO]
CHANDAN PRASAD VS. STATE OF U.P. [REFERRED TO]
ASHOK KUMAR VS. STATE OF U P [REFERRED TO]
Chhotti VS. State of U. P. and others [REFERRED TO]
Nasir Hasan VS. Dy. Director of Consolidation, Bijnor and Others [REFERRED TO]
BHAGWAT & OTHERS VS. STATE OF U.P. & OTHERS [REFERRED TO]
MAHENDRA SINGH VS. BOARD OF REVENUE [REFERRED TO]
KIRAN VS. STATE OF U.P. [REFERRED TO]