MALAV DWIVEDI Vs. STATE OF OF U.P

JUDGEMENT

(1.) Heard Shri Shobh Nath Pandey, learned Counsel for the petitioner, Dr. Manoj Kumar Dubey, learned Counsel for respondent Nos.4 to 8 and Shri Ashok Kumar Singh, learned A.G.A-I for the State-respondent Nos.1 to 3.

(2.) The petitioner- Smt. Sudha Dwivedi has filed this Habeas Corpus petition seeking following reliefs:-

(3.) The Coordinate Bench of this Court on 14/10/2022 had passed the following order: