LAWS(ALL)-2024-4-185

VINDAVAN AUTO SALES Vs. STATE OF U. P.

Decided On April 19, 2024
Vindavan Auto Sales Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Heard counsel appearing for the various petitioners in these bunch of writ petitions and learned Standing Counsel.

(2.) Under challenge in some of these petitions is the Notification No.361/Sa Pra Sha/2023/Mathura dtd. 7/11/2023 issued by the Assistant Regional Transport Officer (Administration/Registering Authority), Mathura.

(3.) In the petitions pertaining to District Agra, under challenge, is the Office Order No. 3961/Sa Pra/Ka Aa/e-Rickshaw/e-Auto/2024 dtd. 8/1/2024 passed by the Assistant Regional Transport Officer (Administration/Registering Authority), Agra.