OM PRAKASH UPADHYA Vs. VIJAY KUMAR

JUDGEMENT

(1.) Heard Sri Pramod Jain, learned Senior Counsel, assisted by Sri Ayush Jain and Sri Ram Prakash Srivastava, learned counsel for the petitioner.

(2.) Present petition has been followed with the following prayer:

(3.) Learned Senior Counsel submitted that respondent-plaintiff has filed Original Suit No. 784 of 1999, upon which petitioner has filed application under Order VII Rule 11, CPC on the ground that suit is barred by law, which was rejected vide impugned judgment and order dtd. 21/4/2022. Against order dtd. 21/4/2022, petitioner-defendant filed Civil Revision No. 21 of 2022, which was also dismissed vide second impugned order dtd. 6/1/2024.